LAWS(DLH)-2020-11-78

SUMIT VERMA Vs. STATE

Decided On November 10, 2020
SUMIT VERMA Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Crl. M.A. 15467/2020

(2.) Application is disposed of. CRL.M.C. 2169/2020

(3.) Vide the present petition, petitioners seek direction for quashing of FIR No. 828/2015 dated 29.06.2015 registered at Police Station Uttam Nagar and consequent proceedings arising therefrom.