LAWS(DLH)-2020-2-140

OMBIR @ OMVEER Vs. STATE

Decided On February 19, 2020
Ombir @ Omveer Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Application is disposed of.

(3.) Vide the present petition, petitioners seek direction for quashing of FIR No. 806/2016 dated 23.10.2016 registered at Police Station Nihal Vihar and consequent proceedings arising therefrom.