LAWS(DLH)-2020-1-210

ARUN KUMAR Vs. STATE

Decided On January 07, 2020
ARUN KUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Vide the present petition, the petitioners seek quashing of FIR No. 1185/2018 dated 19.12.2018 registered at Police Station Uttam Nagar and consequent proceedings arising therefrom.

(2.) Notice issued.

(3.) Notice is accepted by learned APP for the State and counsel for the respondent no.2 and with the consent of the counsel for the parties, the present petition is taken up for final disposal.