(1.) Vide the present petition, the petitioner seeks direction thereby quashing FIR No. 524/2019 dated 05.11.2019, registered at PS - Sagarpur and all other proceedings emanating therefrom.
(2.) Notice issued.
(3.) Notice is accepted by learned APP for the State and respondent no.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN