(1.) This hearing has been done by video conferencing. I.A. 12779/2020 (for exemption)
(2.) Allowed, subject to all just exceptions. Application is disposed of. I.A. 12780/2020 (for court fee)
(3.) Let court fee/stamp be deposited on or before 31st January, 2021. Registry to put up a report on the next date confirming the deposit of the court fee. Application is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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