UOI Vs. RAJU KUMAR SHAH

Referred Judgements :-

FEDERATED STATE SCHOOL TEACHERS ASSOCIATION OF AUSTRALIA V. STATE OF VICTORIA [REFERRED TO]
VINEY KUMAR MAJOO V. STATE [REFERRED TO]
D N BANERJI VS. P R MUKHERJEE [REFERRED TO]
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION VS. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR [REFERRED TO]
NEW MANECK CHOWK SPG AND WVG CO LIMITED AHMEDABAD VS. TEXTILE LABOUR ASSOCIATION ANMEDA BAD [REFERRED TO]
NATIONAL UNION OF COMMERCIAL EMPLOYEES BOMBAY INCORPORATED LAW SOCIETY INTERVENER VS. M B MEHER INDUSTRIAL TRIBUNAL BOMBAY [REFERRED TO]
UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA VS. RAM NATH [REFERRED TO]
SECRETARY MADRAS GYMKHANA CLUB EMPLOYEES UNION VS. MANAGEMENT OF GYMKHANA CLUB [REFERRED TO]
MANAGEMENT OF SAFDARJUNG HOSPITAL NEW DELHI MANAGEMENT OF MESSRS T B HOSPITAL NEW DELHI KURJI HOLY FAMILY HOSPITAL VS. KULDIP SINGH SETHI:THE WORKMEN:THE STATE OF BIHAR [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
SUSHMA SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
MANAGEMENT OF STANDARD MOTOR PRODUCTS OF INDIA LIMITED VS. A PARTHASARATHY [REFERRED TO]
WORKMEN OF AMERICAN EXPRESS INTER NATIONAL BANKING CORPORATION VS. MANAGEMENT OF AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
SUB DIVISIONAL INSPECTOR OF POST VAIKAM VS. THEYYAM JOSEPH [REFERRED TO]
MANAGEMENT OF DANDAKARANYA PROJECT KOREPUT VS. WORKMEN [REFERRED TO]
PHYSICAL RESEARCH LABORATORY VS. K G SHARMA [REFERRED TO]
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION PRABHADEVI TELEPHONE EXCHANGE VS. UNION OF INDIA [REFERRED TO]
GENERAL MANAGER TELECOM VS. SRINIVASA RAO [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. ASHOK HARIKUNI [REFERRED TO]
P G I OF M E AND RESERCH CHANDIGARH VS. RAJ KUMAR [REFERRED TO]
SADHANA LODH VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
M P STATE ELECTRICITY BOARD VS. JARINA BEE [REFERRED TO]
MANAGEMENT OF MADURANTAKAM CO OP SUGAR MILLS LTD VS. S VISWANATHAN [REFERRED TO]
STATE OF U P VS. JAI BIR SINGH [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
BALMER LAWRIE & CO. LTD VS. PARTHA SARATHI SEN ROY [REFERRED TO]
RADHEY SHYAM AND ORS. VS. CHHABI NATH AND ORS. [REFERRED TO]
AJAYPAL SINGH VS. HARYANA WAREHOUSING CORPORATION [REFERRED TO]
JOGENDRASINHJI VIJAYSINGHJI VS. STATE OF GUJARAT [REFERRED TO]
M/S MADRAS PETROCHEM LTD.& ANR. VS. BIFR & ORS. [REFERRED TO]
STATE OF UTTAR PRADESH VS. JAI BIR SINGH [REFERRED TO]