(1.) CRL. M.A. 14134/2020 (exemption)
(2.) Application is disposed of.
(3.) Counsel for the petitioner orally requests to convert W.P.(Crl.) into Crl.M.C. (quashing petition).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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