(1.) CRL. M.A. 14241/2020 (exemption)
(2.) Application is disposed of. CRL.M.C.1987/2020
(3.) Vide the present petition, petitioners seek direction thereby for quashing of FIR No.345/2018 dated 08.08.2018, registered at PS - Paschim Vihar, Delhi and all other proceedings arising therefrom.