ASHOK PANWAR @ ASHOK PAWAR Vs. STATE

JUDGEMENT

(1.) By way of the present application, the applicant, who is an undertrial in case FIR No.63/2020 dated 11.02.2020 registered under sections 420 / 467 / 468 / 471 / 511 / 120-B / 34 IPC at PS: Karol Bagh, New Delhi, seeks regular bail.

(2.) Status report dated 24.07.2020 has been filed in the matter. Nominal roll dated 27.07.2020 has also been received from the Jail Superintendent.

(3.) Charge-sheet dated 30.03.2020 is stated to have been filed in the matter on 04.04.2020.