ASTRAZENECA AB Vs. TORRENT PHARMACEUTICALS LTD. ; MICRO LABS LIMITED ; ZYDUS HEALTHCARE LTD. & ANR ; ERIS LIFESCIENCES LTD. ; USV PVT. LTD. ; MSN LABORATORIES PVT. LTD.

Referred Judgements :-

GENERAL TIRE AND RUBBER COMPANY VS. FIRESTONE [REFERRED TO]
M INNOVATIVE PROPERTIES COMPANY V. VENUS SAFETY HEALTH PVT. LTD [REFERRED TO]
BISHWANATH PRASAD RADHEY SHYAM VS. HINDUSTAN METAL INDUSTRIES [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE NEW DELHI VS. HARI CHAND SHRI GOPAL [REFERRED TO]
RAVI RAJ GUPTA VS. ACME GLASS MOSAIC INDUSTRIES [REFERRED TO]
HINDUSTHAN LEVER LIMITED VS. GODREJ SOAPS LIMITED [REFERRED TO]
FARBEWERKE HOECHST AKTIENGESELLSCHAFT VORMALS MEISTER LUCIUS and BRUNING A CORPORATION VS. UNICHEM LABORATORIES [REFERRED TO]
GLAVERBEL S.A. VS. DAVE ROSE [REFERRED TO]
NOVARTIS AG VS. UNION OF INDIA [REFERRED TO]
SANDEEP JAIDKA VS. MUKESH MITTAL [REFERRED TO]
ALOYS WOBBEN VS. YOGESH MEHRA [REFERRED TO]