(1.) The petitioner has fied the present petition, inter alia, praying as under:
(2.) The petitioner is an accomplished student and is currently enrolled as a student in M. Phil-Ph.D Program with the Department of Women's Studies at the Jawaharlal Nehru University. The petitioner claims that she has participated in several peaceful campaigns/protests and is actively involved in issues concerning women.
(3.) The petitioner claims that she is a critic of the Citizenship Amendment Act, 2019 (CAA) and has been questioning the lack of response on the CAA from institutional agencies. The petitioner claims that she believes that the CAA is unconstitutional and has participated in peaceful protests for seeking repeal of the CAA and a stop to the National Register of Citizens (NRC) process.