MAA TARINI INDUSTRIES LTD. Vs. PEC LIMITED

Referred Judgements :-

MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. RAM GHANDERAGARWALA [REFERRED TO]
RAJ KAPOOR VS. STATE [REFERRED TO]
KRISHNAN VS. KRISHNAVENI [REFERRED TO]
RAJATHI VS. C GANESAN [REFERRED TO]
SUMAN SETHI VS. AJAY K CHURIWAL [REFERRED TO]
RAJINDER PRASAD VS. BASHIR [REFERRED TO]
K R INDIRA VS. G ADINARAYANA [REFERRED TO]
KAILASH VERMA VS. PUNJAB STATE CIVIL SUPPLIES CORPORATION [REFERRED TO]
RAHUL BUILDERS VS. ARIHANT FERTILIZERS AND CHEMICAL [REFERRED TO]
MANDVI CO OP BANK LTD VS. NIMESH B THAKORE [REFERRED TO]
SURENDER KUMAR JAIN VS. STATE [REFERRED TO]