SKYLAND BUILDERS P LTD Vs. INCOME TAX OFFICER

Referred Judgements :-

VAN DEN BERGHS LTD. V. CLARK [REFERRED TO]
PHIRAYA LAL @ PIARA LAL AND ANOTHER VS. JIA RANI AND ANOTHER [REFERRED TO]
COMMISSIONER OF INCOME-TAX,TAMIL NADU-V V. P. MARIAPPA GOUNDER [REFERRED TO]
CIT V. HINDUSTAN HOUSING AND LAND DEVELOPMENT TRUST LTD. [REFERRED TO]
S. KEMPADEVAMMA V. CIT [REFERRED TO]
EAST INDIA HOUSING AND LAND DEVELOPMENT TRUST LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
KARAPURA DEVELOPMENT COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
SULTAN BROTHERS PRIVATE LIMITED BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY [REFERRED TO]
PARIMISETTI SEETHARANAMMA VS. COMMR OF INCOME TAX ANDHRA PRADESH HYDERABAD IN ALL THE APPEALS [REFERRED TO]
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
P MARIAPPA GOUNDER VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT VS. SAURASHTRA CEMENT LIMITED [REFERRED TO]
RATTAN LAL VS. GIRDHARI LAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SADHNA CHADHA [REFERRED TO]
PRATAP SINGH VS. COMMR OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PERIYAR AND PAREEKANNI RUBBERS LIMITED [REFERRED TO]
BABUBHAI I GAJJAR VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RANI PRAYAG KUMARI DEBI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. UBEROI SONS MACHINES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANSAL HOUSING FINANCE AND LEASING CO LTD [REFERRED TO]
GIRISH BANSAL AND ORS. VS. UNION OF INDIA AND ORS. [REFERRED TO]