(1.) The hearing has been conducted through video conferencing.
(2.) Application is disposed of.
(3.) Vide the present petition, petitioners seek direction thereby for quashing of FIR No.133/2018 dated 11.04.2018, registered at PS - Ghazipur, Delhi and all other proceedings arising therefrom.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN