MONU Vs. STATE

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Application is disposed of. Crl. M.C. 1657/2020

(3.) Vide the present petition, petitioners seek direction for quashing of FIR No. 833/2015 dated 19.12.2015 registered at Police Station Bawana (Outer), New Delhi and consequent proceedings arising therefrom.