LAWS(DLH)-2020-11-63

ASHISH ARORA Vs. STATE

Decided On November 06, 2020
Ashish Arora Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Vide the present petition, petitioner seeks direction for quashing of FIR No.344/2018 dated 07.08.2018 registered at Police Station Paschim Vihar and consequent proceedings arising therefrom.

(2.) Notice issued.

(3.) Notice is accepted by learned APP for State and respondent no.2 present in person through video conferencing and with the consent of counsel for parties, present petition is taken up for final disposal.