DEEPAK JONIA Vs. STATE

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Applications are disposed of.

(3.) Present petition is filed under Section 439 Cr.P.C. in FIR No. 284/2019 registered at Police Station - Janak Puri for the offences punishable under Sections 304B/498A IPC and petitioner seeks bail in the aforesaid case.