LAWS(DLH)-2020-1-197

KULDEEP SINGH SENGAR Vs. CENTRAL BUREAU OF INVESTIGATION

Decided On January 17, 2020
Kuldeep Singh Sengar Appellant
V/S
CENTRAL BUREAU OF INVESTIGATION Respondents

JUDGEMENT

(1.) Issue notice.

(2.) Mr. Nikhil Goel, learned SPP accepts notice on behalf of CBI and Mr. Dharmendra Kumar Mishra, Advocate (Mobile No.9818800830) accepts notice on behalf of the victim/complainant. Learned counsel for the appellant is directed to supply a copy of the paper book to learned counsel for the victim/complainant.

(3.) Admit.