(1.) Cm No.3050/2020 (for exemption)
(2.) The application is disposed of.
(3.) For the reasons stated, the application is allowed and disposed of. The writ petition, with the consent of the counsels, is ordered to be taken up for hearing today itself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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