SHAHEED MEMORIAL SOCIETY (REGD) Vs. PROMILA KISHORE

Referred Judgements :-

BULLICOAL MINING CO. V. OSBORNE [REFERRED TO]
DODWELL AND CO. V. E. JOHN AND CO. [REFERRED TO]
YESHWANT DEORAO VS. WALCHAND RAMCHAND [REFERRED TO]
STATE OF MAHARASHTRA VS. ASSOCIATION OF MAHARASHTRA EDUCATION SERVICE CLASS II OFFICERS [REFERRED TO]
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION VS. DEFENCE MINISTER CUM CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY NEW DELHI [REFERRED TO]
MOHAMMAD NOORUL HODA VS. BIBI RAIFUNNISA [REFERRED TO]
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED VS. MODERN PLASTIC CONTAINERS PRIVATE LIMITED [REFERRED TO]
PALLAV SHETH VS. CUSTODIAN [REFERRED TO]
RAMESH B DESAI VS. BIPIN VADILAL MEHTA [REFERRED TO]
HARDESH ORES P LTD VS. HEDE AND COMPANY [REFERRED TO]
RAJU JHURANI VS. GERMINDA PVT LTD [REFERRED TO]
BABULAL VAKATAJI SHAH VS. CHANDABAI [REFERRED TO]
RAZIA BEGUM VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]