(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of.
(3.) The present petition is listed on 02.03.2020, however, with the consent of learned counsel for the parties, the same is being disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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