(1.) These applications seek condonation of delay in filing and re-filing of the appeal.
(2.) For the reasons mentioned in the applications, the delay is condoned.
(3.) The applications stand disposed-off.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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