(1.) Allowed, subject to all just exceptions.
(2.) The petitioners shall file their duly attested affidavits and court fees within four weeks of the lockdown being lifted.
(3.) The applications stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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