DHRITIMAN RAY Vs. UNIVERSITY OF DELHI

JUDGEMENT

(1.) This hearing has been held through video conferencing.

(2.) Two impleadment applications have been filed by Dr. Ankur Yadav and Ms. Ramita Iyer. Let the fresh CM APPLs. be numbered.

(3.) Insofar as Dr. Ankur Yadav is concerned, the grievance of the Applicant is that the digital degree certificates which have been issued to him have various errors. Let the candidate send an email to Dr. Sanjeev Singh (e-mail: sanjeev@south.du.ac.in), explaining the said errors. Dr. Singh assures the Court that the same would be corrected, within a period of two days and the rectified degree would be issued online.