LAWS(DLH)-2020-10-59

KAVITA ARORA Vs. DEEPAK ARORA

Decided On October 16, 2020
Kavita Arora Appellant
V/S
Deepak Arora Respondents

JUDGEMENT

(1.) EFA (OS) 19/2019 and C.M. Appl. Nos. 47444/2019 (of the appellants for stay), 54519/2019 (of respondent Nos.1 to 3 for directions) & 23313/2020 (of respondent No.1 for listing C.M. No.54519/2019 for hearing)

(2.) No copy is found on the record.

(3.) Be that as it may, the counsel earlier appearing for respondent No.11 states that she is also appearing for the legal heirs of the respondent No.11.