(1.) Proceedings in the matter have been conducted through video conferencing.
(2.) Paragraphs no.6, 7 and 9 of Part-I of the written submissions of respondent No.2 read as under:
(3.) The paragraphs no.6 and 7 of Part-II of the written submissions of respondent No.2 read as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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