VISTRA ITCL (INDIA) LTD. Vs. LALIT KUMAR JAIN

Referred Judgements :-

RASUL KARIM A ANR. V. PIRUBHAI AMRBHM [REFERRED TO]
SPECTRUM TECHNOLOGIES USA INC. V. SPECTRUM POWER GENERATION COMPANY LTD. [REFERRED TO]
SHASHI PRAKASH KHEMKA VS. NEPC MICON. [REFERRED TO]
KAMALA MILLS LIMITED VS. STATE OF BOMBAY [REFERRED TO]
RAM SWARUP VS. SHIKAR CHAND [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
DORAB CAWASJI WARDEN VS. COOMI SORAB WARDEN [REFERRED TO]
DHRUV GREEN FIELD LIMITED VS. HUKAM SINGH [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT VS. BAL MUKUND BAIRWA [REFERRED TO]
STATE BANK OF TRAVANCORE VS. KINGSTON COMPUTERS I P LTD [REFERRED TO]
RAMAN HOSIERY FACTORY DELHI VS. J K SYNTHETICS LIMITED [REFERRED TO]
NIBRO LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
LIBERTY SALES SERVICES VS. JAKKI MULL AND SONS [REFERRED TO]
NORMA INDIA LTD VS. SAMEER KHANDELWAL [REFERRED TO]
SURAKSHIT EXPORTS PVT LTD VS. GCG TRANSGLOBAL HOUSING PROJECT [REFERRED TO]
GULSHAN SETHI VS. RAJAN DHALL [REFERRED TO]
NANDAN PICTURES LTD VS. ART PICTURES LTD [REFERRED TO]
SUGANDA BAI VS. SULU BAI [REFERRED TO]
PRAKASHCHANDRA RAJMAL JAIN VS. FIRM SWARUPCHAND HUKUMCHAND AND CO [REFERRED TO]
NANASAHEB S O SAKHARAM BHALEKAR VS. DATTU S O DHONDIBA BHALEKAR [REFERRED TO]
SPICE JET LTD VS. MALAN PUR STEEL LTD [REFERRED TO]
SHAKUNTHALAMMA VS. KANTHAMMA [REFERRED TO]
RAVINDRA VEER SINGH VS. TBH BREWERIES INDIA PRIVATE LIMITED [REFERRED TO]
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED VS. SATISH KUMAR GUPTA [REFERRED TO]