LAWS(DLH)-2020-11-61

RAJU KUMAR Vs. STATE

Decided On November 06, 2020
RAJU KUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Crl. M.A. 15298/2020

(2.) Application is disposed of. CRL.M.C. 2146/2020

(3.) Vide the present petition, petitioners seek direction for quashing of FIR No. 189/2017 dated 24.05.2017 registered at Police Station Nangloi and consequent proceedings arising therefrom.