LAWS(DLH)-2020-8-53

ANUPAM & ORS Vs. UNIVERSITY OF DELHI

Decided On August 13, 2020
ANUPAM AND ORS Appellant
V/S
UNIVERSITY OF DELHI Respondents

JUDGEMENT

(1.) This hearing has been done by video conferencing. CM APPL.18999/2020 (for exemption)

(2.) This is an application seeking exemption from filing court fee and duly attested affidavits. Considering that the application is filed by members of the Grievance Redressal committee appointed by this Court, filing of affidavits and court fee is waived. Application is disposed of. CM APPL.18998/2020 (for directions)

(3.) This matter has been listed upon urgent mentioning in the typed supplementary list and the application filed by the two members of the Grievance redressal Committee, has been transmitted to the Court Master.