(1.) Vide the present petition, petitioner has filed present petition under section 482 Cr.P.C. and prays as under:
(2.) The facts leading to the filing of this petition are as follows:
(3.) Hence the present petition has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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