ANIL DHIRAJLAL AMBANI Vs. STATE BANK OF INDIA

JUDGEMENT

(1.) C.M. Nos.20649/2020, C.M. Nos.20650/2020 &C.M. Nos.20651/2020

(2.) Issue notice. Mr. Nirav Shah accepts notice on behalf of respondent No.1; Mr. Akshay Makhija accepts notice on behalf of respondents No.2 & 3; Mr. Vikas Mehta accepts notice on behalf of respondent No.4; and Ms.Kavita Jha accepts notice on behalf of respondent No.5.

(3.) Counter-Affidavits be filed within three weeks. Rejoinder, if any, be filed before the next date.