(1.) On 24th July 2020, when the present petition along with another petition, namely W.P. (C) 3906/2020 also filed by the petitioner, came up before us, the following order was passed:
(2.) Thereafter, vide order dated 25th August, 2020, for the reasons stated therein, the order dated 24th July, 2020 aforesaid was modified by substituting the Base Hospital Dhaula Kuan, New Delhi for the Army Research and Referral Hospital Dhaula Kuan, New Delhi.
(3.) In compliance of the aforesaid order, a Medical Board was assembled at Army Base Hospital Delhi Cantt. and which examined the petitioner and has given the following opinion dated 5th September, 2020: