ALISHA GUPTA Vs. INDRAPRASTHA UNIVERSITY

Referred Judgements :-

UNIVERSITY OF DELHI VS. VARUN KAPUR [REFERRED TO]
PRATEEK SINGHAL V. NATIONAL TESTING AGENCY AND ANR [REFERRED TO]
BARU RAM VS. PIASANNI [REFERRED TO]
H S RIKHY MANOHAR LAL MR P GOYLE VS. NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
RAJENDRA PRASAD MATHUR VS. KARNATAKA UNIVERSITY [REFERRED TO]
BALDEV RAJ SHARMA VS. BAR COUNCIL OF INDIA [REFERRED TO]
SANATAN GAUDA VS. BERHAMPUR UNIVERSITY [REFERRED TO]
BAR COUNCIL OF INDIA RATTAN SINGH I A S VS. APARNA BASU MALLICK:BAR COUNCIL OF INDIA [REFERRED TO]
M I BUILDERS PVT LIMITED VS. RADHEY SHYAM SAHU [REFERRED TO]
SHISH RAM VS. STATE OF HARYANA [REFERRED TO]
CHANDRA PRAKASH TIWARI VS. SHAKUNTALA SHUKLA [REFERRED TO]
I T C LIMITED VS. PERSON INCHARGE AGRICULTURAL MARKET COMMITTEE KAKINADA [REFERRED TO]
STATE OF TAMIL NADU VS. S V BRATHEEP MINOR [REFERRED TO]
STATE OF U P VS. U P RAJYA KHANIJ VIKAS NIGAM S S [REFERRED TO]
SNEH GUPTA VS. DEVI SARUP [REFERRED TO]
SANGEETA SHRIVASTAVA VS. U N SINGH [REFERRED TO]
S N SINGH VS. UNION OF INDIA [REFERRED TO]
UNIVERSITY GRANTS COMMISSION VS. NEHA ANIL BOBDE [REFERRED TO]
SURAT SINGH (DEAD) VS. SIRI BHAGWAN [REFERRED TO]