(1.) This hearing has been done by video conferencing. CM APPLs.14439/2020(exemption from filing Court fees) & CM APPLs.14440/2020 (exemption from filing notarized affidavit)
(2.) These are applications seeking exemption from filing court fee and from filing notarized affidavits. Binding the deponent of the affidavit to the contents of the application, the exemption is granted. Insofar as the court fee is concerned, the deposit with the concerned authority would be made within one week. The physical court fee stamp would be deposited within 72 hours from the resumption of the regular functioning of the Court. Applications are disposed of.
(3.) The present application has been filed by the students of the first year of the School of Open Learning (hereinafter 'SOL'), University of Delhi (hereinafter 'DU') for the academic year 2019-20.