PADAM KUMAR Vs. DR. AJAY KUMAR, IAS

JUDGEMENT

(1.) The hearing was conducted through video conferencing.

(2.) Petitioner has filed this petition contending that Respondents have failed to comply with order dated 29.01.2020 passed in Writ Petition (Civil) 9401/2019.

(3.) By order dated 29.01.2020, the Division Bench had directed as under: "4. In view of the above clarifications, the following directions are issued: