LAWS(DLH)-2010-2-6

K B YADAV Vs. AJAI SINGH

Decided On February 03, 2010
K.B.YADAV Appellant
V/S
AJAI SINGH Respondents

JUDGEMENT

(1.) IN view of the judgment passed in W.P.(C)No.6867/2001 on 3.2.2010, the contempt petition stands dismissed.