(1.) Rule DB.
(2.) Learned counsels for the respondents accept notice.
(3.) At request of learned counsels for the parties and keeping in view the directions passed by the Honble Supreme Court on 27.11.2009, these petitions are taken up for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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