LAWS(DLH)-2010-7-403

SATISH KUMAR Vs. TRAVEL PLUS

Decided On July 28, 2010
SATISH KUMAR Appellant
V/S
SHRI RAM KUMAR Respondents

JUDGEMENT

(1.) THE petitions are dismissed being not maintainable in view of judgment delivered in Crl.M.C.No. 1996/2010 Rajesh Agarwal v. State & Anr. today.