(1.) CM(M) No. 400/2010
(2.) ISSUE notice to respondent No. 3.
(3.) THE accident dated 30th July, 2005 resulted in injuries to Ashok Kumar who filed the claim petition before the Claims Tribunal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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