MAJOR MUKUL BAJPAI Vs. UOI

JUDGEMENT

(1.) UNDER the Armed Forces, "Armed Forces Medical Services" is constituted to provide medical and emergency aid to the members of the Armed Forces.

(2.) A medical college, "Armed Forces Medical College" at Pune functions as the source of manpower for the Armed Forces Medical Services.

(3.) THE petitioner,Major Mukul Bajpai decided to enhance his knowledge by acquiring Post Graduate Degree in Medicine with specialization in Microbiology i.e. MD (Microbiology).