RAJENDER SINGH Vs. STATE

JUDGEMENT

(1.) Vide impugned judgment and order dated 26.9.2006 appellants Rajender Singh and his wife Smt.Bala have been convicted for the offence punishable under Section 302/34 IPC.

(2.) The deceased is Smt.Geeta wife of Satnam Singh.

(3.) Appellant Rajender is the younger brother of Satnam Singh and Bala is the wife of Rajender Singh.