SWADESHI CEMENT LTD Vs. UOI

JUDGEMENT

(1.) The extension of one week is granted to the plaintiffs to deposit the Court fee. The Court fee be deposited by the plaintiffs by 10th May, 2010.

(2.) The application stands disposed of.

(3.) SECURITISATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY INTEREST ACT, 2002 (SARFAESI ACT)