(1.) Issue notice.
(2.) Mr. Pankaj Seth, Advocate accepts notice on behalf of the appellant.
(3.) For the reasons stated in the application, the delay in refiling of cross-objections is condoned. The cross-objections are taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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