(1.) Rule DB.
(2.) Heard for disposal.
(3.) A sum of Rs.2,69,918/- was deducted from the gratuity payable to the petitioner upon retirement, being the penal rent from 25.5.2002 to 5.5.2003.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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