(1.) (Oral)
(2.) THIS appeal has impugned the judgment and decree dated 12.5.2007 which had endorsed the finding of the trial judge dated 10.5.2005 whereby the suit of the plaintiff/appellant had been dismissed.
(3.) ON the pleadings of the parties, the following issues were framed:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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