(1.) CM No. 1959/2010 (Exemption) Allowed subject to all just exceptions. CM(M) No. 140/2010 & CM No. 1957/2010 Issue notice to the respondents returnable for 14th May, 2010. CM No. 1958/2010 (stay)
(2.) THE application is allowed. THE operation of order dated 21.11.2009 shall remain stayed till further orders.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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