LAWS(DLH)-2010-12-68

UOI Vs. O P MAURYA

Decided On December 22, 2010
UOI THR. SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA Appellant
V/S
O.P.MAURYA Respondents

JUDGEMENT

(1.) THE Directorate General of Employment and Training (hereinafter referred to as "DGET") is an attached office of Ministry of Labour. THE organizational set up of DGET consists of three principal wings; namely, Directorate of Training, Directorate of Employment and Secretariat Wing.

(2.) THE hierarchical structure of Directorate of Employment is as follows: - Director of Employment Exchanges Additional Director of Employment Exchanges Joint Director of Employment Exchanges Deputy Director of Employment Exchanges Assistant Director of Employment Exchanges.

(3.) WITH regard to placement of the posts of Deputy Director of Employment Exchanges and Joint Director of Employment Exchanges in the same pay scale as a result of the implementation of the aforesaid recommendations of the 5th Central Pay Commission, the Secretary, Ministry of Labour issued a letter dated 15.12.1997 to the Department of Personnel and Training, the relevant portion whereof reads as under:-