THE STATE Vs. SHAILENDER KUMAR MISHRA

Referred Judgements :-

SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
RAMESH BABULAL DOSHI VS. STATE OF GUJARAT [REFERRED TO]
BHAGWAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF NAGALAND VS. LIPOK A O [REFERRED TO]
SYED PEDA AOWLIA VS. PUBLIC PROSECUTOR HIGH COURT OF A P [REFERRED TO]
PREM KUMAR VS. STATE OF RAJASTHAN [REFERRED TO]
DHANAPAL VS. STATE [REFERRED TO]
NEELAM SATIJA VS. GOVT OF NCT DELHI [REFERRED TO]
CHANDER DEV RAI VS. STATE NCT OF DELHI [REFERRED TO]