(1.) IN view of the judgment of this Court in F.A.O. No.257 of 1991 titled "Neeta Trehan & Ors. Vs. Gopal Krishan & Ors.", decided on 17th May, 2010, present appeal is hereby dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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