LAWS(DLH)-2010-7-159

GOVERNMENT OF NCT OF DELHI Vs. RAJA RAM

Decided On July 06, 2010
GOVERNMENT OF NCT OF DELHI Appellant
V/S
RAJA RAM Respondents

JUDGEMENT

(1.) The applicable conditions of recruitment to the post of OT Technician are as under:

(2.) It is apparent that two sets of educational qualifications and experience have been prescribed as eligibility conditions.

(3.) The first is a B.Sc or equivalent degree from a recognized university with two years OT Attendant's course. The other is a matriculation/higher secondary/senior secondary degree in science with 10 years experience in the applicable field prescribed by the Rules.